KR.RAJENDRAN Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT,

JUDGEMENT

(1.) This common order will govern both these Writ Petitions.

(2.) W.P(MD)No.16383 of 2019 shall be referred to as I WP and W.P(MD)No.19852 of 2019 shall be referred to as II WP for the sake of brevity, clarity and convenience.

(3.) Mr.V.Kannan, learned counsel on behalf of writ petitioner in both Writ Petitions, Mr.Aayiram K.Selvakumar, learned Additional Government Pleader on behalf of respondents 1 to 3 in both Writ Petitions and Mr.M.Pandiarajan, learned Additional Government Pleader on behalf of fourth respondent in II WP are before this Court.