PERIASAMI Vs. REVENUE DIVISIONAL OFFICER

JUDGEMENT

(1.) The petitioner has filed the above Writ Petition praying for issuance of a Writ of Mandamus, directing the respondents to release the Tractor and Tipper bearing Registration TN-77-K-8361 to the petitioner in the light of the orders passed in W.P. No. 5863 of 2019 dtd. 4/3/2019.

(2.) Heard learned counsel for the petitioner and learned Special Government Pleader for the respondents.

(3.) According to the petitioner, the respondents have seized the vehicle in question on 3/2/2019 on the ground of illegal carrying of sand, and till date, no order for release of the said vehicle had been passed by the respondents. Hence, he has come forward with the present Writ Petition.