G.VIJAYAKUMAR Vs. DIRECTOR GENERAL

Referred Judgements :-

S.P. GUPTA V. UNION OF INDIA [REFERRED TO]
VIKAS VASHISHTH VS. ALLAHABAD HIGH COURT [REFERRED TO]
DATTATREYA VS. MAHAVEER [REFERRED TO]
ROHIT PANDEY VS. UNION OF INDIA [REFERRED TO]
UDIT NARAIN SINGH MALPAHARIA VS. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR [REFERRED TO]
TILKAYAT SHRI GOVINDLALJI MAHARAJ TRIYAMBAK LAL GOSWAMI SHN CILANSHYAMLAIJI TILKAYAT SHRI GOWINDLAIJI VS. STATE OF RAJASTHAN [REFERRED TO]
GULABCHAND CHHOTALAL PARIKH VS. STATE OF GUJARAT [REFERRED TO]
BABUBHAI MULJIBHAI PATEL VS. NANDLAL KHODTDAS BAROT [REFERRED TO]
JASBHAI MOTIBHAI DESAI VS. ROSHAN KUMAR HAJI BASHIR AHMED [REFERRED TO]
MUMBAI KAMGAR SABHA BOMBAY VS. ABDULBHAI FAIZULLABHAI [REFERRED TO]
CHARLES SOBRAJ VS. SUPUT CENTRAL JAIL TIHAR NEW DELHI [REFERRED TO]
V C RANGADURAI VS. D GOPALAN [REFERRED TO]
MANEKA SANJAY GANDHI VS. RANI JETHMALANI [REFERRED TO]
HUSSAINARA KHATOON 1 VS. HOME SECRETARY STATE OF BIHAR [REFERRED TO]
FERTILIZER CORPORATION KAMGAR UNION REGD SINDRI VS. UNION OF INDIA [REFERRED TO]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. UNION OF INDIA [REFERRED TO]
PANDURANG DATTATRAYA KHANDEKAR VS. BAR COUNCIL OF MAHARASHTRA BOMBAY [REFERRED TO]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [REFERRED TO]
PRABODH VERMA DAL CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. A PARENT OF A STUDENT OF MEDICAL COLLEGE SIMLA [REFERRED TO]
FORWARD CONSTRUCTION CO MUNICIPAL CORPORATION OF GREATER BOMBAY PRABHAT MANDAL VS. PRABHAT MANDAL REGD ANDHERI:PRABHAT MANDAL:MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED TO]
SARGUJA TRANSPORT SERVICE VS. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR [REFERRED TO]
SHIVAJIRAO NILANGEKAR PATIL DR MAHESH MADHAV GOSAVI VS. MAHESH MADHAV GOSAVI:SHIVAJIRAO NILANGEKAR PATIL [REFERRED TO]
D C WADHWA VS. STATE OF BIHAR [REFERRED TO]
SACHIDANAND PANDEY VS. STATE OF WEST BENGAL [REFERRED TO]
RURAL LITIGATION AND ENTITLEMENT KENDRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
BHARAT SINGH DALLU NATHU RAM RAM PHAL VS. STATE OF HARYANA [REFERRED TO]
RAKESH CHANDRA NARAYAN VS. STATE OF BIHAR [REFERRED TO]
RAMSHARAN AUTYANUPRASI VS. UNION OF INDIA [REFERRED TO]
CHHETRIYA PARDUSHAN MUKTI SANGHARSH SAMITI VS. STATE OF UTTAR PRADESH [REFERRED TO]
SUBHASH KUMAR VS. STATE OF BIHAR [REFERRED TO]
UNION CARBIDE CORPORATION VS. UNION OF INDIA [REFERRED TO]
JANATA DAL VS. H.S.CHOWDHARY [REFERRED TO]
RAMJAS FOUNDATION VS. UNION OF INDIA [REFERRED TO]
J S JADHAV VS. MUSTAFA HAJI MOHAMED YUSUF [REFERRED TO]
STATE OF MAHARASHTRA VS. PRABHU [REFERRED TO]
KAZI LHENDUP DORJI VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
K R SRINIVAS K V RAMANA VS. R M PREMCHAND:R M PREMCHAND [REFERRED TO]
SANJIV DATTA DEPUTY SECRETARY MINISTRY OF INFORMATION AND BROADCASTING NEW DELHI VS. KAILASH VASDEV ADVOCATE KITTY KUMARAMANGALAM ADVOCATE [REFERRED TO]
BUDDHI KOTA SUBBARAO VS. K PARASARAN [REFERRED TO]
S P ANAND INDORE VS. H D DEVEGOWDA [REFERRED TO]
ARUN TEWARI VS. ZILA MANSAVI SHIKSHAK SANGH [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [REFERRED TO]
DURYODHAN SAHU VS. JITENDRA KUMAR MISHRA [REFERRED TO]
JAGDISH YADAV VS. STATE OF BIHAR [REFERRED TO]
R D SAXENA VS. BALRAM PRASAD SHARMA [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. UNION OF INDIA [REFERRED TO]
D P CHADHA VS. TRIYUGI NARAIN MISHRA [REFERRED TO]
SATISH KUMAR SHARMA VS. BAR COUNCIL OF HIMACHAL PRADESH [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
DWARKA PRASAD AGARWAL VS. B D AGARWAL [REFERRED TO]
GURUVAYUR DEVASWOM MANAGING COMMITTEE VS. C K RAJAN [REFERRED TO]
CENTRAL FOR PUBLIC INTEREST LITIGATION VS. UNION OF INDIA [REFERRED TO]
ASHOK KUMAR PANDEY VS. STATE OF WEST BENGAL [REFERRED TO]
KHETRABASI BISWAL VS. AJAYA KUMAR BARAL [REFERRED TO]
RAMRAO VS. ALL INDIA BACKWARD CLASS BANK EMPLOYEES WELFARE ASSOCIATION [REFERRED TO]
RAMRAO VS. ALL INDIA BACKWARD CLASS BANK EMPLOYEES WELFARE ASSOCIATION [REFERRED TO]
B SINGH VS. UNION OF INDIA [REFERRED TO]
DATTARAJ NATHUJI THAWARE VS. STATE OF MAHARASHTRA [REFERRED TO]
DATTARAJ NATHUJI THAWARE VS. STATE OF MAHARASHTRA [REFERRED TO]
RAND M TRUST VS. KORAMANGALA RESIDENTS VIGILANCE GROUP [REFERRED TO]
GURPAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
INDU SHEKHAR SINGH VS. STATE OF U P [REFERRED TO]
RAJIV RANJAN SINGH ALIAS LALAN VS. UNION OF INDIA [REFERRED TO]
AVTAR SINGH HIT VS. DELHI SIKH GURDWARA MANAGEMENT COMMITTEE [REFERRED TO]
RASHMI MISHRA VS. MADHYA PRADESH PUBLIC SERVICE COMMISSION [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
COMMON CAUSE VS. UNION OF INDIA [REFERRED TO]
TRIDIP KUMAR DINGAL VS. STATE OF WEST BENGAL [REFERRED TO]
VILLIANUR IYARKKAI PADUKAPPU MAIYAM VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTARANCHAL VS. BALWANT SINGH CHAUFAL [REFERRED TO]
PUBLIC SERVICE COMMISSION UTTARANCHAL VS. MAMTA BISHT [REFERRED TO]
SUDHA VS. PRESIDENT ADVOCATES ASSOCIATION [REFERRED TO]
J S YADAV VS. STATE OF U P [REFERRED TO]
O P SHARMA VS. HIGH COURT OF PUNJAB AND HARYANA [REFERRED TO]
DHANRAJ SINGH CHOUDHARY VS. NATHULAL VISHWAKARMA [REFERRED TO]
ADARSH SHIKSHA MAHAVIDYALAYA VS. SUBHASH RAHANGDALE [REFERRED TO]
VIJAY KUMAR KAUL VS. UNION OF INDIA [REFERRED TO]
KISHORE SAMRITE VS. STATE OF U.P [REFERRED TO]
AYAAUBKHAN NOORKHAN PATHAN VS. STATE OF MAHARASHTRA [REFERRED TO]
SADHU BHAGWANDAS DURLABHRAM VS. UDAYKUMAR H. DAVE [REFERRED TO]
STATE OF RAJASTHAN VS. UCCHAB LAL CHHANWAL [REFERRED TO]
JAIPUR SHAHAR HINDU VIKAS SAMITI VS. STATE OF RAJASTHAN [REFERRED TO]
RANJAN KUMAR VS. STATE OF BIHAR [REFERRED TO]
H.C. KULWANT SINGH VS. H.C. DAYA RAM [REFERRED TO]
CENSUS COMMISSIONER VS. R KRISHNAMURTHY [REFERRED TO]
D.N. JEEVARAJ VS. CHIEF SECRETARY,GOVT. OF KARNATAKA & ORS. [REFERRED TO]
JOINT SECRETARY, POLITICAL DEPARTMENT SHILLONG VS. HIGH COURT OF MEGHALAYA [REFERRED TO]
TEHSEEN POONAWALLA VS. UNION OF INDIA AND ANR [REFERRED TO]