(1.) This Revision Petition has been filed against the fair and decretal order passed in I.A.No.7 of 2019 in O.S.No.2464 of 2019 by the XIV Assistant City Civil Judge at Chennai, by order, dated 20.08.2019.
(2.) The Revision Petitioner before this Court is the plaintiff, who filed the suit in O.S.No.2464 of 2019 before the trial Court for the following relief :
(3.) On filing of the said suit, which was admitted and summons were issued to the defendants, who are the respondents herein, on receipt of summons, the respondents entered appearance in the suit.