REGENT COMPUTRONICS PVT. LTD.

Sree Rajeswari Mills Ltd. Appellant

V/S

UNION OF INDIA Respondents

Referred Judgements :-

UNION OF INDIA,REPRESENTED BY ITS CHIEF SECRETARY AND OTHERS V. VASANTHA CARBIDE COMPANY LTD. [REFERRED TO]
EXECUTIVE ENGINEER - IV AND ANOTHER V. VARADHA STEELS AND OTHERS LNIND [REFERRED TO]
ASSISTANT ENGINEER,ACQUISITION,TAMIL NADU ELECTRICITY BOARD AND OTHERS V. S. BASKARAN [REFERRED TO]
MADRAS RACE CLUB V. M. VICTOR AND 163 OTHERS [REFERRED TO]
MADHYA PRADESH ELECTRICITY BOARD VS. BASANTIBAI [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD VS. ASHWANI KUMAR [REFERRED TO]
M. PRINCE MANOHAR VS. BHIMA LAKSHMI NARASAMMAH [REFERRED TO]

JUDGEMENT

(1.) The plaintiff is the appellant challenging the rejection of their plaint in O.S. No. 9 of 2007 on the file of the Additional District Judge, Karaikal. The facts in brief that has prompted and that has necessitated the filing of the above first appeal are as follows:

(2.) Plaintiff's Case

(3.) Defendants Case

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SREE RAJESWARI MILLS LTD. Vs. UNION OF INDIA

Referred Judgements :-

JUDGEMENT

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