TAMIL NADU MIN KAZHAGA THOZHILALER MUNNETRA Vs. NIRVAGAM

Referred Judgements :-

LINDSAY PETROLEUM COMPANY V. PROSPER ARMSTRONG HURD ETC. [REFERRED TO]
AZHAGAPPA SPINNINGS MILLS (P) LTD.,RAJAPALAYAM VS. M.NAINAR AND ANOTHER [REFERRED TO]
SHIV DASS V. UNION OF INDIA [REFERRED TO]
MOON MILLS LIMITED VS. M R MEHER PRESIDENT INDUSTRIAL COURT BOMBAY [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. BALWANT REGULAR MOTOR SERVICE AMRAVATI [REFERRED TO]
DURGA PRASHAD VS. CHIEF CONTROLLER OF IMPORTS AND EXPORTS [REFERRED TO]
STATE OF MADHYA PRADESH VS. NANDLAL JAISWAL [REFERRED TO]
COLLECTOR LAND ACQUISITION ANANTNAG VS. KATIJI [REFERRED TO]
DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED VS. DISTRICT BOARD BHOJPUR:DISTRICT BOARD SHAHABAD [REFERRED TO]
DAYAL SINGH VS. UNION OF INDIA [REFERRED TO]
HARYANA STATE CO OP LAND DEVELOPMENT BANK VS. NEELAM [REFERRED TO]
UNION OF INDIA VS. TARSEM SINGH [REFERRED TO]
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION VS. DOSU AARDESHIR BHIWANDIWALA [REFERRED TO]
SHANKARA CO OP HOUSING SOCIETY LTD VS. M PRABHAKAR [REFERRED TO]
MANAGEMENT OF METTUR VS. K GOVINDARAJAN [REFERRED TO]
TUKARAM KANA JOSHI VS. M.I.D.C [REFERRED TO]
PRABHAKAR VS. JOINT DIRECTOR SERICULTURE DEPARTMENT AND ORS. [REFERRED TO]