LAWS(MAD)-2019-4-220

COMMISSIONER OF CUSTOMS Vs. PARAGON CHEMICALS

Decided On April 08, 2019
COMMISSIONER OF CUSTOMS Appellant
V/S
Paragon Chemicals Respondents

JUDGEMENT

(1.) We have heard Mr.V.Sundareswaran, learned Senior Panel Counsel appearing for the appellant and Mr.K.Jayachandran and Mudi Mannan, learned counsel accepting notice for the respondent.

(2.) This appeal is directed against the order dated 14.2.2019 made in W.P.No.34166 of 2018 filed by the respondent herein.

(3.) In the said writ petition, the respondent herein - writ petitioner sought for the issuance of a Writ of Mandamus to direct the respondent to release the cargo covered under the Bill of Entry dated 20.4.2018.