LAWS(MAD)-2019-5-45

S.CHANDIRAN Vs. SUPERINTENDENT OF POLICE

Decided On May 16, 2019
S.Chandiran Appellant
V/S
SUPERINTENDENT OF POLICE Respondents

JUDGEMENT

(1.) This Criminal Original Petition has been filed to direct the respondents to grant permission to the petitioner for conducting Cultural Programme (Adal Padal Nigalchi) on 05.06.2019 between 06.00 P.M. to 11.00 P.M. and give adequate police protection in "Sri Vinayakar, Sri Periya Mariamman and Sri Anjaneyar Temple Kumbabishekam festival"?.

(2.) Heard the learned counsel appearing for the petitioner and the learned Government Advocate appearing for the respondents.

(3.) The learned counsel for the petitioner would submit that the petitioner is the resident of Periyammapalaiyam Village, Moongilpadi Post, Kunnam Taluk, Perambalur District where Sri Vinayakar, Sri Periya Mariamman and Sri Anjaneyar Temples are situated. The temple festival will be celebrated in a grand manner and during the festival, the villagers planned to conduct Cultural Programme (Adal Padal Nigalchi) on 05.06.2019 between 06.00 P.M. to 11.00 P.M. In this regard, the petitioner gave a representation to the respondents on 10.05.2019. Since no action has been taken, the present petition has been filed.