A.ANITHA VIJI Vs. SECRETARY

Referred Judgements :-

U.ARULMOZHI VS. THE DIRECTOR OF SCHOOL EDUCATION AND OTHERS [REFERRED TO]
M. MAHESH KUMAR V. CANARA BANK [REFERRED TO]
UMESH KUMAR NAGPAL ANIL MALIK VS. STATE OF HARYANA [REFERRED TO]
VEERAYEE AMMAL VS. SEENI AMMAL [REFERRED TO]
GOVERNMENT OF WEST BENGAL VS. TARUN K ROY [REFERRED TO]
BOARD OF SECONDARY EDUCATION OF ASSAM VS. MOHAMMAD SARIFUZ ZAMAN [REFERRED TO]
GOVIND PRAKASH VERMA VS. LIFE INSURANCE CORPORATION OF INDIA [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. SAJAD AHMED MIR [REFERRED TO]
STATE BANK OF INDIA VS. JASPAL KAUR [REFERRED TO]
MUMTAZ YUNUS MULANI VS. STATE OF MAHARASHTRA [REFERRED TO]
S S BALU VS. STATE OF KERALA [REFERRED TO]
GHULAM RASOOL LONE VS. STATE OF J AND K [REFERRED TO]
LOCAL ADMINISTRATION DEPARTMENT VS. M SELVANAYAGAM ALIAS KUMARAVELU [REFERRED TO]
STATE BANK OF INDIA VS. SURYA NARAIN TRIPATHI [REFERRED TO]
CANARA BANK VS. M. MAHESH KUMAR [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SHASHI KUMAR [REFERRED TO]