LAWS(MAD)-2019-3-528

G. MALLIKA Vs. DISTRICT COLLECTOR KRISHNAGIRI

Decided On March 29, 2019
G. Mallika Appellant
V/S
DISTRICT COLLECTOR Respondents

JUDGEMENT

(1.) The intra-Court Appeal arises out of the order dated 06.08.2018 in W.P. No. 4845 of 2016 passed by the Learned Judge of this Court.

(2.) The chronological sequence of events leading to the filing of this Writ Appeal are given below:-

(3.) We have heard Mr. R. Neelakandan, Learned Counsel appearing for the Appellant, Mr. C. Munusamy, Learned Special Government Pleader appearing on behalf of the Respondents and perused the materials placed on record, apart from the pleadings of the parties.