LAWS(MAD)-2019-7-664

NAVIN KUMAR Vs. STATE

Decided On July 29, 2019
NAVIN KUMAR Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) This petition has been filed seeking to set aside the order dated 04.07.2019 passed in Crl. M.P. No. 2322 of 2019 on the file of the Judicial Magistrate Court No. II, Poonamallee.

(2.) The facts of the case in a nutshell are as under:

(3.) Today, V. Venkatesan, Inspector of Police, B7-Vellavedu Police Station, Thiruvallur District, is present.