G.VENKATESAN Vs. THE SUPERINTENDENT OF POLICE

JUDGEMENT

(1.) This petition has been filed to direct the respondent authority to give police protection and permission to conduct cultural programme "œAdal Padal " in the event of Arulmighu Sri Krishnar Thirukoil Festival at Salamarathupatti, Olaipatti, Krishnagiri District on 23.08.2019 by considering the petitioner's representation dated 14.08.2019.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Public Prosecutor appearing for the respondent.

(3.) The learned Additional Public Prosecutor, on instructions, would submit that there is likelihood of arising law and order problem.