K DHANASEKAR Vs. UNION OF INDIA

JUDGEMENT

(1.) Challenging the Three Members Arbitral Award, the present Original Petitionhas been filed.

(2.) The brief facts leading to file this O.P. is as follows:

(3.) Though the Original Petition has been filed challenging the dismissal of the claim and also the counter claim, the main focus before this court is only with regard to the counter claim awarded by the Arbitrators.