LAWS(MAD)-2019-1-721

STAR MUSIC Vs. YOGESH MOVIE MAKERS

Decided On January 29, 2019
Star Music Appellant
V/S
Yogesh Movie Makers Respondents

JUDGEMENT

(1.) There is a sole plaintiff and there are three defendants in this suit. Mr.S.Kishore Kumar of M/s.Sai, Bharath & Ilan (Law Firm) on behalf of plaintiff and Ms.Archana, learned counsel on behalf of counsel on record for defendants 2 and 3 are before this Commercial Division.

(2.) This suit is now more than a decade old. To be precise, the suit was presented in this Court on 22.12.2008.

(3.) Before I advert to the facts, it may be necessary to capture the trajectory of this suit.