SAMARUTH BEGUM Vs. THE DIRECTOR GENERAL OF POLICE

JUDGEMENT

(1.) The intra-Court appeal arises out of the order dated 08.11.2017 in W.P. No. 28455 of 2017 passed by the Learned Judge of this Court.

(2.) According to the Appellant, the whereabouts of her husband, viz., Sheikh Umar, who was working as Head Constable in Sozhatharam Police Station in Cuddalore District, remains untraceable from 28.11.2009 onwards. The Appellant had lodged a complaint in Crime No. 553 of 2011 in that regard and this Court by order dated 07.08.2015 in Crl. O.P. No. 19917 of 2015 passed the following order:-

(3.) We have heard Mr. P. Ganesan, Learned Counsel appearing for the Appellant, Mrs. A. Sri Jayanthi, Learned Special Government Pleader appearing on behalf of the First to Fourth Respondents and Mr. V. Vijayashankar, Learned Counsel appearing for the Fifth Respondent and perused the materials placed on record, apart from the pleadings of the parties.