LAWS(MAD)-2019-2-321

N.BALACHANDRAN Vs. DISTRICT COLLECTOR

Decided On February 07, 2019
N.Balachandran Appellant
V/S
DISTRICT COLLECTOR Respondents

JUDGEMENT

(1.) Petitioner has sought for a mandamus forbearing the respondents from running the TASMAC Shop No.3549 at Kandasamypalayam, Kollankovil Village, Erode District.

(2.) On 02.11.2018, this bench ordered as hereunder:

(3.) On 12.11.2018, another Hon'ble Division Bench posed certain queries and the same is as under.