(1.) This appeal is directed against the the judgment and decree, dated 8.7.2003 made in G.W.O.P. No. 30 of 2001 on the file of the Principal District Judge, Vellore District.
(2.) In the petition, it is stated as follows:-
(3.) The following are the allegations found in the counter:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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