(1.) COMPENDIOUSLY and concisely, the relevant facts absolutely necessary and germane for the disposal of these applications would run thus:
(2.) THE same Plaintiff filed the following applications with the prayers as under:
(3.) HEARD both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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