K VIJHAY SAAI Vs. STATE OF TAMIL NADU

Referred Judgements :-

RANJEET SINGH VS. STATE OF HARYANA & OTHERS [REFERRED TO]
STATE OF TAMIL NADU,CHENNAI VS. R.RAMARAJAN AND OTHERS [REFERRED TO]
DEPUTY REGISTRAR COOPERATIVE SOCIETIES FAIZABAD VS. SACHINDRANATHPANDEY [REFERRED TO]
STATE OF ANDHRA PRADESH VS. N RADHAKISHAN [REFERRED TO]
P V MAHADEVAN VS. M D TAMIL NADU HOUSING BOARD [REFERRED TO]
GOVERNMENT OF A P VS. V APPALA SWAMY [REFERRED TO]
UNION OF INDIA VS. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH [REFERRED TO]
A OBAIDHULLAH VS. STATE OF TAMIL NADU [REFERRED TO]
A PHIMUTHU VS. CHIEF EXECUTIVE OFFICER TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD [REFERRED TO]