GUNASEKARAN Vs. SELVARAJ

JUDGEMENT

(1.) ANIMADVERTING upon the order dated 12.12.2005 passed by the learned District Munsif cum Judicial Magistrate, Neyveli, in I.A.No,663 of 2005 in O.S.No,305 of 2004, this civil revision petition is focussed.

(2.) DESPITE printing the name, the respondent did not appear.

(3.) PERUSED the order of the lower Court.