F ASHOK KUMAR Vs. T KAMALAKANNAN

JUDGEMENT

(1.) ANIMADVERTING upon the order dated 03.03.2008 passed by the learned XIV Assistant Judge, City Civil Court, Chennai, in I.A.No,7247 of 2007 in O.S.No,2484 of 2004, this civil revision petition is focussed.

(2.) HEARD both sides.

(3.) ANIMADVERTING such allowing of the petition, this revision is focussed on various grounds.