LAWS(MAD)-2009-9-261

M TAJUDEEN Vs. DIRECTOR OF SCHOOL EDUCATION

Decided On September 02, 2009
M.TAJUDEEN Appellant
V/S
DIRECTOR OF SCHOOL EDUCATION Respondents

JUDGEMENT

(1.) THE Original Application in O.A.No,868 of 2002 before the Tamil Nadu Administrative Tribunal is W.P.No,9343 of 2007 before this Court.

(2.) HEARD Mr. B.M. Swamy, the learned counsel for the petitioner and Mrs. C.K. Vishnu Priya, the learned Additional Government Pleader for the respondents.