LAWS(MAD)-2009-10-179

PANDURANGA CHETTIAR Vs. MANJINI

Decided On October 15, 2009
PANDURANGA CHETTIAR Appellant
V/S
MANJINI Respondents

JUDGEMENT

(1.) THE order passed by this Court, on 20.8.2009, in C.M.P.Nos.1783, 1784 and 1785 of 2008 in S.A.No.1533 of 1995, is as follows:

(2.) HEARD the learned counsels appearing for the parties concerned.