(1.) THE relevant asst. yr. is 1989 -90.
(2.) THE material facts culled out from the statement of facts are as follows :
(3.) THE appeal is admitted on the following substantial question of law :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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