T SIVALINGAM; MOHAN; HARI Vs. R S SANTHANAM

JUDGEMENT

(1.) On 3.12.2009, this case was listed for non-payment of batta with the following directions:-

(2.) Till date, batta is not paid. This matter is listed today for recording dismissal. Accordingly, the Second Appeal is dismissed for non-payment of batta. Consequently, miscellaneous petition is also dismissed.