M BABU Vs. DEPUTY INSPECTOR GENERAL OF POLICE

JUDGEMENT

(1.) THE Original Application in O.A.No.1552 of 2002 before the Tamil Nadu Administrative Tribunal is the present writ petition.

(2.) THE petitioner joined as Grade - II Police Constable in 1983. He was promoted as Grade - I Police Constable in 1994. On 16.10.1996, the petitioner along with three other police personnel escorted one accused Rajendran from Trichy Central Jail to Tiruvarur Magistrate Court. THE accused Rajendran was the Secretary of AIADMK, Kodavasal Panchayat Union.

(3.) AGGRIEVED by the same, the petitioner filed Original Application in O.A.No.1552 of 2002 (W.P.No.11698 of 2007) to quash the aforesaid orders of the respondents.