A VADIVELU Vs. DISTRICT ELEMENTARY EDUCATION OFFICER

JUDGEMENT

(1.) THE Original Application in O.A.No.1628 of 2001 before the Tamil Nadu Administrative Tribunal is the present writ petition.

(2.) THE petitioner joined the service as Higher Grade Teacher on 20.12.1967. He was promoted as Secondary Grade Teacher and posted as Elementary School Headmaster at Nesanoor Elementary School, he worked there upto 29.03.1971. THEreafter he was transferred to Periya Negapudi Middle School as Secondary Grade Teacher. While working in the said School, the School got upgraded as Government High School on 16.07.1980. He came to Government Service from Panchayat Union service.

(3.) HEARD Mr.R.Ramesh, learned counsel for the petitioner and Mrs.C.K.Vishnu Priya, learned Additional Government Pleader for the respondents