REGENT COMPUTRONICS PVT. LTD.

L. GOPAL Appellant

V/S

STATE OF TAMIL NADU Respondents

Referred Judgements :-

B V SIVAIAH VS. K ADDANKT BABU [REFERRED TO]
S SETHURAMAN VS. R VENKATARAMAN [REFERRED TO]
P THURAI PANDIAN VS. K SUBRAMANIAN [REFERRED TO]
A MURUGESWARI VS. DIRECTOR OF SCHOOL EDUCATION [REFERRED TO]

JUDGEMENT

(1.) The order of the first respondent in G.O. No. 223, School Education Department, dated 10.7.2006, is under challenge in this writ petition, filed by the petitioner.

(2.) The case of the petitioner is as follows :

(3.) Respondents 1 to 4 have filed a counter affidavit, stating as under:

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L GOPAL Vs. STATE OF TAMIL NADU

Referred Judgements :-

JUDGEMENT

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