S SESHACHALAM Vs. S DEENADAYALAN

Referred Judgements :-

CIVIL) (NACHAYAL VS PONGIANNAN AND 11 OTHERS [REFERRED TO]
ANGAMMAL AND ANOTHER VS C.SELLAMUTHU AND ANOTHER [REFERRED TO]
COLLECTOR OF ESTATE DUTY ANDHRA PRADESH V. KANCHARLA KESAVA RAO [REFERRED TO]
SMT.BAGIRATHI AND OTHERS VS S.MANIVANAN AND ANOTHER [REFERRED TO]
GOLI ESWARIAH VS. COMMISSIONER OF GIFT TAX ANDHRA PRADESH [REFERRED TO]
GOLI ESWARIAH VS. COMMISSIONER OF GIFT TAX ANDHRA PRADESH [REFERRED TO]
SURAT SINGH DEAD VS. MANOHAR LAL [REFERRED TO]
MADRAS REFINERIES LIMITED VS. CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE MADRAS [REFERRED TO]
S SAI REDDY VS. S NARAYANA REDDY [REFERRED TO]
NARASHIMAHAMURTHY VS. SUSHEELABAI [REFERRED TO]
UNION OF INDIA VS. DHANWANTI DEVI [REFERRED TO]
SATHYAPREMAMANJUNATHAGOWDA VS. CONTROLLER OF ESTATE DUTY KARNATAKA [REFERRED TO]
VALLIKANNU VS. R SINGAPERUMAL [REFERRED TO]
ANAR DEVI VS. PARMESHWARI DEVI [REFERRED TO]
SHEELA DEVI VS. LAL CHAND [REFERRED TO]
SHEELA DEVI VS. LAL CHAND [REFERRED TO]
S N MATHUR VS. BOARD OF REVENUE [REFERRED TO]
RAJAM T S VS. CONTROLLER OF ESTATE DUTY [REFERRED TO]
SUNDARAMBAL VS. DEIVANAAYAGAM [REFERRED TO]
ALAMELU AMMAL VS. TAMIZH CHELVI [REFERRED TO]
G SEKAR VS. GEETHA [REFERRED TO]
JOTHI VS. KUMARAVEL [REFERRED TO]
VALLIAMMAL VS. MUNIYAPPAN [REFERRED TO]
M REVATHI VS. R ALAMELU [REFERRED TO]