ARUNDAY DEVELOPERS Vs. GEMINI ARTS PRIVATE LTD

Referred Judgements :-

RAMACHANDRA AYYAR V. RANGANAYAKI AMMAL (28) [REFERRED TO]
PONNUSAMI CHETTIAR V. KAILASAM CHETTIAR [REFERRED TO]
UNION OF INDIA V. INDIA PROOFING AND GENERAL INDUSTRIES,KANPUR [RELIED ON]
S.P. PURI V. ALANKIT ASSIGNMENTS LTD. [REFERRED TO]
MEDITERRANEAM AND EASTERN EXPORT CO. LTD. V. FORTRESS FABRICS LTD. [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA V. AFCONS INFRASTRUCTURE LIMITED [REFERRED TO]
FAUJA SINGH V. ALLAH DITTA [REFERRED TO]
GOVINDA NAIK GURUNATH NAIK V. GURURAO PUTTANBHAT KADEKAR SINCE DECEASED BY L.RS.,MS. PADMAVATHI GURURAO KADEKAR [REFERRED TO]
KRISHNAN VS. KURUKSHETRA UNIVERSITY KURUKSHETRA [DISTINGUISHED]
HIND BUILDERS UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
BIJENDRA NATH SRIVASTAVA DEAD VS. MAYANK SRIVASTAVA [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. SAW PIPES LIMITED [REFERRED TO]
ANIL RISHI VS. GURBAKSH SINGH [REFERRED TO]
MCDERMOTT INTERNATIONAL IN VS. BURN STANDARD CO LTD [REFERRED TO]
THYSSEN STAHLUNION GMBH VS. STEEL AUTHORITY OF INDIA [REFERRED TO]
EM AND EM ASSOCIATES VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
GOVT OF NCT OF DELHI VS. KHEM CHAND [REFERRED TO]
KANHA CREDIT and HOLDING PVT LTD VS. JANACIM ELETRONICS [REFERRED TO]
TYAGARAJA MUDALIYAR VS. VEDATHANNI [REFERRED TO]
GOVINDRAM GORDHANDAS SEKSARIA VS. STATE OF GONDAL [REFERRED TO]
SARKAR ENTERPRISE VS. GARDEN REACH SHIPBULDERS and ENGINEERS LTD [RELIED ON]
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD VS. ALBERT AND CO EGMORE CHENNAI [RELIED ON]
VIJAY PACKAGING DISSOLVED FIRM VS. SPECTRA PACKS PRIVATE LTD [REFERRED TO]
BRICK STEEL ENTERPRISES A REGISTERED PARTNERSHIP FIRM VS. SUPERINTENDING ENGINEER [REFERRED TO]
J NAVAL KISHORE VS. D SWARNA BHADRAN [REFERRED TO]
HANSRAJ GUPTA VS. DEHRA DUN-MUSSOORIE ELECTRIC TRAMWAY CO LTD [REFERRED TO]
A L N NARAYANAN CHETTYAR VS. OFFICIAL ASSIGNEE, HIGH COURT RANGOON [REFERRED TO]