G KARTHIKEYAN Vs. DIRECTOR OF GOVERNMENT EXAMINATION
Decided On July 15, 2009
MINOR G.KARTHIKEYAN, C.GANESAN Appellant
V/S
DIRECTOR OF GOVERNMENT EXAMINATION Respondents
JUDGEMENT
(1.) IN view of the submissions made by the learned counsel for the petitioner, this writ petition stands closed. Consequently connected M.P. is also closed.