LAWS(MAD)-2009-4-167

M P SUGUNA Vs. UNION ENGINEER PANCHAYAT UNION

Decided On April 16, 2009
M.P.SUGUNA Appellant
V/S
UNION ENGINEER, PANCHAYAT UNION Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on earlier occasions, i.e., on 06.04.2009 and 15.04.2009. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.