MAHALINGAM AND Vs. K. KRISHNASAMY NAIDU AND

Referred Judgements :-

GAVARANGA SAHU V. BOTOKBISHNA PATRO AND ORS [REFERRED TO]
VENUGOPAL PILLAI V. THIRUGNANA VALLIAMMAL [REFERRED TO]
PREM NARAIN VS. VISHNU EXCHANGE CHARITABLE TRUST [REFERRED TO]
SALEM ADVOCATE BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
S RAJESWARI VS. S N KULASEKARAN [REFERRED TO]
CUSTODIAN OF EVACUEE PROPERTY NEW DELHI VS. RAMESHWAR DAYAL [REFERRED TO]
K NATARAJAN VS. P K RAJASEKARAN [REFERRED TO]
GOWRI AMMAL VS. MURUGAN [REFERRED TO]
K KALISAMY VS. R GOWRI [REFERRED TO]
ANJALI VS. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPT SECRETARIAT [REFERRED TO]
P M GOPALASAMY VS. C SENPAGAM [REFERRED TO]
MADRAS SECURITY PRINTERS VS. STATE OF TAMIL NADU [REFERRED TO]
A GURUNATHAN ALIAS SIVAJI VS. J MUTHULAKSHMI [REFERRED TO]
D SIVAKUMAR VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
S V ARJUNARAJA VS. P VASANTHA [REFERRED TO]
HUKMA VS. MANGA [REFERRED TO]
MOHAMMAD YOUSUF VS. BHARAT SINGH [REFERRED TO]
UNION OF INDIA VS. DHARAMENDARA TEXTILE PROCESSORS [REFERRED TO]