LAWS(MAD)-2009-6-289

R MARGANDEYAN Vs. STATE OF TAMIL NADU

Decided On June 15, 2009
R.MARGANDEYAN Appellant
V/S
STATE OF TAMIL NADU THESECRETARY TO GOVT., AGRICULTURE DEPARTMENT Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 11.06.2009. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.