(1.) THE Petitioner, who is the sister of the detenu, challenges the order of detention passed by the Second Respondent dated 29.12.2008.
(2.) HEARD the learned Counsel for the petitioner as well as the learned Additional Public Prosecutor appearing for the respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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