REGENT COMPUTRONICS PVT. LTD.

SUGUMAL DURAISINGH Appellant

V/S

ANNAMANI AMMAL Respondents

Referred Judgements :-

KALYAN SINGH LONDON TRAINED CUTTER JOHRI BAZAR JAIPUR VS. CHHOTI [REFERRED TO]
P P K GOPALAN NAMBIAR VS. P P K BALAKRISHNAN NAMBIAR [REFERRED TO]
RABINDRA NATH MUKHERJEE VS. PANCHANAN BANERJEE [REFERRED TO]
VRINDAVANIBAI SAMBHAJI MANE VS. RAMCHANDRA VITHAL GANESHKAR [REFERRED TO]
GURDIAL KAUR VS. KARTAR KAUR [REFERRED TO]
RAMABAI PADMAKAR PATIL VS. RUKMANIBAI VISHNU VEKHANDE [REFERRED TO]
JOSEPH ANTONY LAZARUS VS. A J FRANCIS [REFERRED TO]
ADIVEKKA VS. HANAMAVVA KOM VENKATESH [REFERRED TO]
APOLINE DSOUZA VS. JOHN DSOUZA [REFERRED TO]
SAVITHRI VS. KARTHYAYANI AMMA [REFERRED TO]
T KANNIAH RAO VS. INDER RAO [REFERRED TO]
R VASANTHI VS. JANAKI DEVI [REFERRED TO]
RABI VS. JASU LEELA [REFERRED TO]
VALLIAMMAL VS. S ARUMUGHA GOUNDER [REFERRED TO]

JUDGEMENT

(1.) CHALLENGE in this civil miscellaneous appeal is to the order dated 09.12.1993 passed in Probate Original Petition No.82 of 1992 by the Subordinate Court, Tuticorin.

(2.) THE respondent herein as petitioner has filed the petition in question on the file of the trial Court, praying to probate the Will dated 21.07.1988.

(3.) ON the basis of the divergent contentions raised on either side, the trial Court has allowed the petition. Against the order passed by the trial Court, the present civil miscellaneous appeal has been preferred at the instance of the respondent as appellant.

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SUGUMAL DURAISINGH Vs. ANNAMANI AMMAL

Referred Judgements :-

JUDGEMENT

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