LAWS(MAD)-2009-6-71

M ABDUL SALAM Vs. CHAIRMAN TEACHER RECRUITMENT BOARD

Decided On June 11, 2009
M Abdul Salam Appellant
V/S
Chairman Teacher Recruitment Board Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 09.06.2009. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non -prosecution. No costs.