LAWS(MAD)-2009-4-494

B MUGILAN Vs. STATE OF TAMIL NADU

Decided On April 18, 2009
B.MUGILAN Appellant
V/S
STATE OF TAMIL NADU REP. BY HOME SECRETARY Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 17.04.2009. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.