(1.) INVEIGHING the order dated 22.08.2007, passed by the District Munsif Court, Sathyamangalam in I.A.No,252 of 2007 in O.S.No.196 of 2004, this civil revision petition is focussed.
(2.) BOTH sides called absent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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