LAWS(MAD)-2009-1-101

P NATARAJAN Vs. PARASURAMAN

Decided On January 27, 2009
P. NATARAJAN Appellant
V/S
PARASURAMAN Respondents

JUDGEMENT

(1.) ANIMADVERTING upon the order dated 09.01.2008 passed by the learned Principal District Munsif, Tindivanam in I.A.No.1666 of 2006 in O.S.No.399 of 2006, this civil revision petition is focussed.

(2.) HEARD both sides.