LAWS(MAD)-2009-9-221

K KANDASAMY Vs. DISTRICT COLLECTOR RAMNAD

Decided On September 29, 2009
K.KANDASAMY Appellant
V/S
DISTRICT COLLECTOR RAMNAD Respondents

JUDGEMENT

(1.) THIS petition is of the year 1998. As the case bundle is not available with the Registry in respect of this petition, it has been listed under the caption "EB not available cases".

(2.) WHEN the matter is taken up today, there is no representation on behalf of the petitioner.