LAWS(MAD)-2009-6-271

P SENGAN Vs. DIRECTOR DEPARTMENT OF TOWN PANCHAYAT

Decided On June 15, 2009
P.SENGAN Appellant
V/S
DIRECTOR DEPARTMENT OF TOWN PANCHAYAT Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 11.06.2009. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.