LAWS(MAD)-2009-11-700

UNIQUE INDUSTRIAL HANLDERS PVT LTD , J RAMACHANDRAN Vs. TAMIL NADU ELECTRICITY BOARD AND MANAGER CANARA BANK

Decided On November 06, 2009
UNIQUE INDUSTRIAL HANLDERS PVT LTD , J RAMACHANDRAN Appellant
V/S
TAMIL NADU ELECTRICITY BOARD AND MANAGER CANARA BANK Respondents

JUDGEMENT

(1.) The suit has been filed by the plaintiff seeking a money decree against the first defendant for a sum of Rs. 20,02,847/- to be paid with interest at 18% p.a., from the date of the plaint till the date of realisation and for other consequential reliefs.

(2.) The brief plaint averments:

(3.) The brief averments of the written statement filed by the first defendant: