(1.) BY formulating the following substantial question of law :
(2.) THE material facts culled out from the statement of facts are as follows :
(3.) WE have heard the argument of the learned counsel appearing for the Revenue and perused the material on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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