LAWS(MAD)-2009-4-45

C JULIUS KARUNAKARAN Vs. S D JOSEPH

Decided On April 30, 2009
C JULIUS KARUNAKARAN Appellant
V/S
S D JOSEPH Respondents

JUDGEMENT

(1.) APPLICATION No. 5384 of 2003 is filed seeking to permit the applicants/garnishees to implead themselves as defendants 1 to 4 in the suit in C. S. No. 862 of 2003.

(2.) APPLICATION No. 5385 of 2003 is filed seeking to permit the applicants/garnishees to implead themselves as defendants 1 to 6 in the suit in C. S. No. 862 of 2003.

(3.) APPLICATION No. 5434 of 2003 is filed seeking to revoke the leave granted to the plaintiffs by this court in Application No. 4934 of 2003 dated 17. 11. 2003 to institute the suit in C. S. No. 862 of 2003 under section 92 of the Code of Civil Procedure.