LAWS(MAD)-2009-7-645

MANAGEMENT PAPPIREDDIPATTI MILK PRODUCERS CO-OPERATIVE SOCIETY PAPPIREDDIPATTI Vs. PRESIDING OFFICER LABOUR COURT

Decided On July 16, 2009
MANAGEMENT, PAPPIREDDIPATTI MILK PRODUCERS' CO-OPERATIVE SOCIETY, PAPPIREDDIPATTI Appellant
V/S
PRESIDING OFFICER Respondents

JUDGEMENT

(1.) CHALLENGE is made to the judgment of the learned single Judge of this Court made in W.P.No.12422 of 2006 whereby the writ petition seeking to issue a Writ of Certiariori was dismissed.

(2.) THE Court heard the learned counsel for the appellant. THE grounds of appeal, the order under challenge and all the materials are looked into.

(3.) THERE was no representation on the side of the respondents.