LAWS(MAD)-2009-4-533

DEVASHAKAYAMMA Vs. MANAGING DIRECTOR

Decided On April 08, 2009
DEVASHAKAYAMMA Appellant
V/S
MANAGING DIRECTOR Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on earlier occasions, i.e., on 02.04.2009 and 06.04.2009. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.