SOWCAR GOPALDAS DWARAKADAS PRIVATE FAMILY TRUST Vs. TAMIL NADU LAND REFORMS SPECIAL APPELLATE TRIBUNAL SANTHOME HIGH ROAD

JUDGEMENT

(1.) THE above writ petitions have been filed challenging a common order passed by the Tamil Nadu Land Reforms, Special Appellate Tribunal in SRP Nos. 21 and 26 of 1999.

(2.) SRP No. 21 of 1999 was filed by Sowcar Welfare Fund Family Trust (hereinafter referred to as Welfare Fund Family Trust) challenging the order passed by the Land Tribunal Chennai dated 30. 10. 1998 in LTCMA No 39 of 1997.

(3.) SRP No. 26 of 1999 was filed by Sowcar Gopaldas Dwarakadas Private Family trust (hereinafter referred to as Private Family Trust) challening the order passed by the Land Tribunal, Chennai in LTCMA No. 29 of 1998 dated 30. 04. 1999.