ELUMALAI Vs. KOTTEESWARAN ALIAS KOTTI NAICKER

Referred Judgements :-

ABDUL KHADAR V. RAJAMMAL [REFERRED TO]
JOHN V. JOHN V. GOOLAMALLY ESTATES [REFERRED TO]
P.S. PAREED KAKA V. SHAFEE AHMED SAHEB [REFERRED TO]
MOHAR SINGH VS. DEVI CHARAN [REFERRED TO]
EAST INDIA CORPORATION LIMITED VS. MEENAKSHI MILLS LIMITED [REFERRED TO]
SANKARAN PILLAI VS. V P VENGUDUSWAMI [REFERRED TO]
Y V V JAGANADHA GUPTA VS. VEJJU VENKATESWARA RAO [REFERRED TO]
S DURAISAMI NADAR VS. NAGAMMAL [REFERRED TO]
JESSIE THAVAMANI VS. LIAKATH BASHA [REFERRED TO]
P RUKMANI VS. R NARAYANI [REFERRED TO]
SURESH KUMAR KOTHARI CHENNAI VS. T RAMACHANDRAN [REFERRED TO]
M VENKATACHALAM VS. N PALANISAMY THEVAR [REFERRED TO]
NATARAJAN VS. MANIMEGALAI [REFERRED TO]
ARUNACHALAM alias ANNAMALAI VS. SUBBULAKSHMI AMMAL [REFERRED TO]
VENKADACHALAM VS. MICHEL [REFERRED TO]
KALAWATI TRIPATHI VS. DAMAYANTI DEVI [REFERRED TO]