VANNIARAJ Vs. STATE

JUDGEMENT

(1.) A.SELVAM

(2.) CRIMINAL revision filed under Sections 397 r/w 401 of Cr.P.C. against the order dated 06.03.2007 passed in Crl.M.P.No.3571 of 2006 in C.C.No.30 of 2006 by the Judicial Magistrate, Periyakulam. Challenge in this criminal revision case is to the order dated 06.03.2007 passed in CRIMINAL Miscellaneous Petition No.3571 of 2006 in Calendar Case No.30 of 2006 by the Judicial Magistrate Court, Periyakulam.

(3.) THE final report has been taken on file in Calendar Case No.30 of 2006 on the file of the Judicial Magistrate Court, Periyakulam.